H.P.SANDESH,RAMACHANDRA D. HUDDAR

113 recorded High Court judgment(s) · 2023–2025

Courts

Karnataka High Court

113

DISMISSED	48
ALLOWED	17
DISPOSED	15
Partly Allowed	14
Dismissed for Non-Prosecution	8
ALLOWED AND REMANDED	8
Abated	2
DROPPED	1

ANAND T v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-15)
M/S JANAPRIYA RMC v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-15)
ADITYA BIRLA FINANCE LIMITED v. SREENIVASA ENTERPRISES — Karnataka High Court (2025-05-13)
THE COMPETENT AUTHORITY FOR v. SRI BALAPPA PADAMANNA — Karnataka High Court (2025-05-13)
S MAHESH v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-13)
SHREE SHARADHA VIDHYANIKETHAN v. STATE OF KARNATAKA — Karnataka High Court (2025-05-13)
NARASIMHAREDDY v. MALLIKARJUNAIAH M — Karnataka High Court (2024-06-21)
SANJAY S/O KISHAN MOHITE@ RAJAN v. STATE OF KARNATAKA — Karnataka High Court (2024-03-15)
SRI.RAMAPPA S/O HANAMANT RUGI v. SMT.GANGAWWA @ SHANTAWWA W/O NAGAPPA BHUMARATI — Karnataka High Court (2023-12-21)
MASTER DAIVIK P. MUDUGAL v. M P PRAVEEN S/O M.PRAKASH — Karnataka High Court (2023-12-21)