LexH.P.SANDESH,L.NARAYANA SWAMY
68 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 68 |
Disposal nature
| DROPPED | 23 |
| DISPOSED | 21 |
| DISMISSED | 8 |
| Partly Allowed | 8 |
| ALLOWED AND REMANDED | 3 |
| ALLOWED | 2 |
| Converted | 1 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- SMT. G.R. VISHALA v. SRI. P.P. EERESH — Karnataka High Court (2018-12-07)
- SHRI M MUNIRAJU S/O MUNIYAPPA v. THE BAR COUNCIL OF INDIA — Karnataka High Court (2018-11-16)
- PEOPLE S EDUCATION TRUST (R) v. THE STATE OF KARNATAKA — Karnataka High Court (2018-11-16)
- KRISHNEGOWDA @ MALLAPPA v. ROHINI SINDHOORI — Karnataka High Court (2018-11-16)
- CHANNEGOWDA K v. ROHINI SINDHOORI — Karnataka High Court (2018-11-16)
- DR NARASIMHA MURTHY v. DR H SHIVANANDA MURTHY — Karnataka High Court (2018-11-16)
- SARASWATHI LAW COLLEGE v. BAR COUNCIL OF INDIA — Karnataka High Court (2018-11-16)
- THE DIVISIONAL MANAGER v. KUM. AMULYA — Karnataka High Court (2018-11-16)
- SMT SHANTHA POOJARTHI v. RAVI — Karnataka High Court (2018-11-16)
- SRI DHARMASTHALA MANJUNATHESHWARA LAW v. THE BAR COUNCIL OF INDIA — Karnataka High Court (2018-11-16)