H.P.SANDESH

13,934 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

13934

DISMISSED	5583
ALLOWED	3217
REJECTED	1470
Partly Allowed	1416
DISPOSED	1040
Dismissed for Non-Prosecution	569
ALLOWED AND REMANDED	289
Dismissal for Non Compliance of Office Objections	256

N EDWIN ISSAC v. CHITTAMMA — Karnataka High Court (2026-06-04)
MOHAMMED KHALID v. THE STATE BY THE STATION HOUSE OFFICER — Karnataka High Court (2026-06-04)
MR C K MUTHAPPA v. MR B A SOMAIAH — Karnataka High Court (2026-06-04)
P AMARANARAYAN v. M/S RAJESH EXPORTS LIMITED — Karnataka High Court (2026-06-04)
MR.VINAY R v. MRS.SHILPA V — Karnataka High Court (2026-06-03)
SRI.RAHUL @ RAHUL GUPTA v. SMT.RUPALI @ RUPALI GUPTA — Karnataka High Court (2026-06-03)
K R CHIDAMBARA v. STATE BY WOMAN POLICE — Karnataka High Court (2026-06-03)
SUNIL D R v. SHARADA S RAIKAR — Karnataka High Court (2026-06-03)
A PICHE GHANI @ ABDUL GHANI v. THE STATE OF KARNATAKA BY MADIKERI RURAL POLICE STATION — Karnataka High Court (2026-06-03)
SRI REEGUN C v. SMT. PUSHPA — Karnataka High Court (2026-06-03)