H.N.NARAYAN

83 recorded High Court judgment(s) · 1998–1999

Courts

Disposal nature

Recent judgments

• BENNAPA RANGAPPA & ANR v. STATE BY BILAGI POLICE — Karnataka High Court (1999-03-08)
• RFA/708/1987 of Vs — Karnataka High Court (1998-06-29)
• M.KRISHNAMURTHY BY L.RS v. K.MANJUNATH — Karnataka High Court (1998-06-03)
• ANUSHA v. K.SHANKAR RAMAN — Karnataka High Court (1998-05-26)
• C.PILLA REDDY v. G. ANKANNA REDDY — Karnataka High Court (1998-05-12)
• H.P.JAIN v. C.ANNAYAPPA — Karnataka High Court (1998-05-12)
• MUNIMARAMMA v. G.M UNITED INDIA INSURANCE CO & ANR — Karnataka High Court (1998-04-17)
• CHANDRAIAH v. THE NEDUNGADI BANK LTD B'LR BR — Karnataka High Court (1998-04-17)
• ABDULRAHUF MOHAMMED ISAQ CHATARKI v. KUMAR NYAMATULLA — Karnataka High Court (1998-04-17)
• SEVEN HILLS DISTILLERIES PVT.L v. D.SURESH KUMAR — Karnataka High Court (1998-04-17)