H.N.NAGAMOHAN DAS,V.SURI APPA RAO

53 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• SHEKHAPPA S/O PANDITAPPA PUJAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-08)
• ANTONY FERNANDES S/O. VEDAR FERNANDES v. MOHAMMAD SANAULLA — Karnataka High Court (2013-01-16)
• SHRI VADDE NAGARAJ v. SMT. KANAKALAXMI W/O. VADDE NAGARAJ — Karnataka High Court (2013-01-16)
• BAPUSAHEBA BALASAHEBA INAMDAR v. SIDDLINGAYYA S HIREMATH — Karnataka High Court (2013-01-16)
• BALAPPA KENCHAPPA TEGGI, v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2013-01-15)
• JARINABEGUM W/O. LATE JAMALSAB NADAF, v. PREMA W/O. MOKSHADATTA, — Karnataka High Court (2013-01-15)
• APPANNA S/O VENKAPPA HATTI, v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2013-01-15)
• M/S. RAMASHRAYA STATIONERY MART RENUKA KRUPA, v. ADDL. COMMISSIONER OF COMML. TAXES — Karnataka High Court (2013-01-15)
• M/S. ARUN FABRICATORS v. THE ADDL. COMMISSIONER OF COML. TAXES — Karnataka High Court (2013-01-11)
• NAGARAJ S/O NARAHARI RAIKER v. RAMESH S/O NARAHARI RAIKER — Karnataka High Court (2013-01-11)