LexH.N.NAGAMOHAN DAS
6,853 recorded High Court judgment(s) · 2008–2014
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 6853 |
Disposal nature
| ALLOWED | 2165 |
| DISMISSED | 1946 |
| DISPOSED | 1700 |
| REJECTED | 468 |
| Partly Allowed | 255 |
| Dismissed for Non-Prosecution | 214 |
| ALLOWED AND REMANDED | 57 |
| Converted | 28 |
Recent judgments
- RIZWAN SHARRIF v. S.H.O., JAGJEEVAN RAM NAGAR — Karnataka High Court (2014-02-11)
- SHRINIVAS RAO v. STATE OF KARNATAKA — Karnataka High Court (2014-02-10)
- SRI RAJGOPAL GILAD v. STATE OF KARNATAKA — Karnataka High Court (2014-02-10)
- A B DEVARAJU v. MSM DISCOVERY PRIVATE LIMITED — Karnataka High Court (2014-02-10)
- SHASHIKALA v. THE STATE OF KARNATAKA — Karnataka High Court (2014-02-10)
- SRI B PREMNATH REDDY v. STATE OF KARNATAKA — Karnataka High Court (2014-02-10)
- MR GIRISH v. STATE BY KODIGEHALLI POLICE — Karnataka High Court (2014-02-10)
- BABU NAIK v. SHRINIVAS RAO — Karnataka High Court (2014-02-10)
- MRS. DR SINDHU J B v. MR GANESH B — Karnataka High Court (2014-02-10)
- SRI E KRISHNAPPA v. STATE OF KARNATAKA — Karnataka High Court (2014-02-10)