LexH.M.BHOSALE, REGISTRAR(JUDL II)
191 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 191 |
Disposal nature
| Allowed | 129 |
| Disposed Off | 28 |
| Dismissed for non-complying conditional Order | 23 |
| Dismissed | 7 |
| Abated | 1 |
| ANTICIPATORY BAIL GRANTED | 1 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 1 |
| ABATED | 1 |
Recent judgments
- BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., PUNE v. GULABI NARAYAN POOJARI AND ORS. — Bombay High Court (2022-12-23)
- MANOHAR DNYANDEV KAMBLI(SINCE DECD. THR. LRS) SUSHAMA AVINASH CHAVAN and ORS. v. EAKNATH DNYANADEV KAMBLI AND ORS. — Bombay High Court (2022-12-23)
- Shri Suryabhan Rangnath Shelar v. Shri Kacharabai Damodar Boraste — Bombay High Court (2022-12-23)
- MANOHAR DNYANDEV KAMBLI(SINCE DECD. THR. LRS) SUSHAMA AVINASH CHAVAN and ORS. v. EAKNATH DNYANADEV KAMBLI AND ORS. — Bombay High Court (2022-12-23)
- DEVRAO PANDURANG PATIL (SINCE DECD. THR.LRS) SMT. NALINI DEVRAO PATIL AND ORS v. SMT. RUKMINIBAI PANDURANG KINI(DECD.THR.LRS) KISHOR P. KINI(DECD. LRS) BHAVANA KISHOR KINI AND ORS — Bombay High Court (2022-12-23)
- KISHORE KRISHNAKUMAR KHATU (DECEASED) AND OITHERS v. ORIENT JEWELS AND ANOTHER — Bombay High Court (2022-12-22)
- THE STATE OF MAHARASHTRA. v. RAMESH GANPAT KOSHIRE. — Bombay High Court (2022-12-22)
- THE STATE OF MAHARASHTRA v. SHRI. ARJUN LADU SHEDGE — Bombay High Court (2022-12-22)
- SMT. KRISHNA WD/O. HANSRAJ KHATAU AND OTHERS v. ORIENT JEWELWS AND OTHERS — Bombay High Court (2022-12-22)
- KISHORE KRISHNAKUMAR KHATAU (DECEASED) AND OTHERS v. ORIENT JEWELS AND ANOTHER — Bombay High Court (2022-12-22)