LexH.M.BHOSALE, REGISTRAR(JUDL I)
32 recorded High Court judgment(s) · 1995–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 32 |
Disposal nature
| Allowed | 9 |
| Dismissed | 9 |
| Dismissed for non-complying conditional Order | 7 |
| Disposed Off | 5 |
| Transfer to other Court | 2 |
Recent judgments
- VIKAS RAMCHANDRA SANAS v. ANUSAYA KONDIBA SANAS AND ORS — Bombay High Court (2025-03-20)
- HANMANTRAO DNYANBA PANHALE DECD THRU LHRS v. RAMCHANDRA H. UDHANI DECD THRU LHR — Bombay High Court (2024-10-10)
- MACROTECH DEVELOPERS LIMITED v. KUNDLIK RAMA MHATRE AND ORS — Bombay High Court (2024-02-23)
- UTTAMDAS L TEMBEKAR AND ANR v. MAHAMAHIND INTERNATIONAL DHAMMADOOT SOC. THR. PRESIDENT AND ORS — Bombay High Court (2024-01-18)
- SUNANDA RAMAKANT DESAI SINCE DEC AND ORS v. KASHINATH R KOLWANKAR DECD THRU LHRS AND ORSAND ORS — Bombay High Court (2023-12-06)
- NADEEM MAJID OOMERBHOY v. CHRISTY MISTRY AND ORS — Bombay High Court (2023-09-25)
- NADEEM MAJID OOMERBHOY v. CHRISTY MISTRY AND ORS — Bombay High Court (2023-09-25)
- NADEEM MAJID OOMERBHOY v. CHRISTY MISTRY AND ORS — Bombay High Court (2023-09-25)
- MAHADEO GOVIND ANDHARE AND ANR v. THE STATE OF MAHARASHTRA THR. DEPT. OF CO-OPERATION AND ORS — Bombay High Court (2023-08-09)
- MAHADEO GOVIND ANDHARE AND ANR v. THE STATE OF MAHARASHTRA THR. DEPT. OF CO-OPERATION AND ORS — Bombay High Court (2023-08-09)