H.L. GOKHALE, . V.R. KINGAONKAR

64 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• ALL INDIA STATE BANK OFFICERS FEDERATION and ANR P.B v. UNION OF INDIA AND ORS SENT TO W.P.BR ON 28/08/97 — Bombay High Court (2006-11-13)
• THE C.W.T.B.C.VIII, BOMBAY' v. BALKRISHNA BINANI — Bombay High Court (2006-08-14)
• M/S.MTV NETWORKS INDIA PRIVATE LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-08-11)
• THE C.W.T.B.C.II, BOMBAY v. SHALINI H. MAFATLAL — Bombay High Court (2006-08-11)
• THE C.W.T.B.C.II, BOMBAY v. SHALINI H. MAFATLAL — Bombay High Court (2006-08-11)
• RUCHIKA IMPORTERS and EXPORTERS PVT.LTD. v. ASSTT.COMMISSIONER OF CUSTOMS and ORS. — Bombay High Court (2006-08-10)
• M/S. PETROSOLV INDIA CO. AND ANR. v. THE UNION OF INDIA AND ORS. — Bombay High Court (2006-08-10)
• M/S. STARLITE LIGHTING LTD. AND ANR. v. UNION OF INDIA AND ANR. — Bombay High Court (2006-08-10)
• MOHAN MULHERKAR v. P.S.PATIL AND ANR. — Bombay High Court (2006-08-09)
• MRS. GULSHABANBANOO R. MUKHI v. THE ASST. COMMISSIONER OF INCOME TAX CIRCLE-16(1), MUMBAI AND ANR. — Bombay High Court (2006-08-08)