H.L. GOKHALE, S.C. DHARMADHIKARI

183 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• SECURITY GUARDS BOARD FOR GREATER BOMBAY AND THANE DISTRICT v. MAHARASHTRA RAJYA SURAKSHA RAKSHAK AND GENERAL KAMGAR UNION AND ORS. — Bombay High Court (2006-12-19)
• JAIDEV v. UNION OF INDIA AND 4 ORS. — Bombay High Court (2006-07-25)
• JAIDEV v. UNION OF INDIA AND 4 ORS. — Bombay High Court (2006-07-25)
• R. K. MADHANI AND CO. v. SHEELA AMBRE AND ORS. — Bombay High Court (2005-10-14)
• R. J. KHADIWALA v. AIR INDIA LTD. AND ORS. — Bombay High Court (2005-09-21)
• PRABHA D.KANNAN v. INDIAN AIRLINES and ORS. — Bombay High Court (2005-08-30)
• MITHALAL N. SISHODIYA AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2005-05-06)
• VILAS SRINIVASRAO KULKARNI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2005-05-05)
• MS. SABIHA MAHMOOD SHAIKH v. ANJUMAN-I-ISLAM AND ORS. — Bombay High Court (2005-05-05)
• MUKESH GUNWANTLAL PARIKH v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2005-05-05)