H.L. GOKHALE, R.S. MOHITE

24 recorded High Court judgment(s) · 2003–2004

Courts

Disposal nature

Recent judgments

• CEVIRA CHEMICALS COMPANY PVT. LTD. AND ORS. v. DENA BANK AND ANR. — Bombay High Court (2004-12-22)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SHALAN NATHAJI SHINDE AND ORS. — Bombay High Court (2004-12-22)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SHALAN NATHAJI SHINDE AND ORS. — Bombay High Court (2004-12-22)
• ROBERT FELIX VAZ v. MARIE ANTOINETTE COUTINHO — Bombay High Court (2004-12-21)
• SHAKUNTALA UTTAM SANAP v. UTTAM RAMCHANDRA SANAP — Bombay High Court (2004-12-21)
• RAIS MOHAMMAD TAHSILDAR CHAUDHARY v. MAMUDMIYA ABDUL GANI SURME (DECD) BY LRS HUSSAINMIYA M.SURME AND ORS. — Bombay High Court (2004-12-20)
• M/S. KRISHNALI RESORTS PVT. LTD. v. MARASHTRA TOURISM DEVELOPMENT CORPORATION LTD. — Bombay High Court (2004-12-20)
• NITIN JAGJIVANDAS TAILOR v. MEENA NITIN TAILOR — Bombay High Court (2004-12-17)
• M/S.B.D.A.LTD. v. M/S.ASTRA PACKAGINGS PVT.LTD. — Bombay High Court (2004-12-16)
• RAVI M.RAM v. LEELA MULUKUTLA — Bombay High Court (2004-12-14)