LexH.L. GOKHALE
60 recorded High Court judgment(s) · 1999–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 60 |
Disposal nature
| Disposed Off | 20 |
| Dismissed | 17 |
| Dispossed Off/Dismiss for Default | 4 |
| DISPOSED OFF | 4 |
| Rule Made Absolute | 4 |
| Allowed | 3 |
| Allowed To be withdrawn | 2 |
| DISMISSED | 1 |
Recent judgments
- SHRI BABURAO v. THE STATE OF MAHARASHTRA. — Bombay High Court (2007-01-12)
- HAMIDA MAKBUL SAYYAD v. JUBEDA ISMILE SAYYAD AND ORS. — Bombay High Court (2007-01-09)
- JOYCE ALOYSIUS KINNY AND ANR. v. MILI AGNES KINNY AND ORS. — Bombay High Court (2007-01-09)
- AHMED ABBAS SAYYED v. ZUBEDABI MEHMOOD SHAIKH — Bombay High Court (2007-01-09)
- RAGHU RAMCHANDRA WALUNJ v. SUDAM SAKHARAM KADAM AND ORS. — Bombay High Court (2007-01-09)
- MILIND SHRIPATI GAIKWAD v. AMRUTA MILIND GAIKWAD AND ANR. — Bombay High Court (2007-01-09)
- MILIND SHRIPATI GAIKWAD v. AMRUTA MILIND GAIKWAD AND ANR. — Bombay High Court (2007-01-09)
- MILIND BHAGWANTRAO SHINDE AND ORS. v. RAMCHANDRA BABURAO PASALKAR — Bombay High Court (2007-01-08)
- SURYAKANT R.VARTAK AND ORS. v. NARHAR CHINTAMAN ATHAWALE AND ANR. — Bombay High Court (2007-01-08)
- BIBI BEGUM MARD SHAFIQ AHMED KHATIMITI and ORS. v. MOHAMED KHALID GULAM DASTGIR JALAL and ORS. — Bombay High Court (2007-01-08)