H.L.GOKHALE

136 recorded High Court judgment(s) · 1995–1998

Courts

Gujarat High Court

136

38-RULE ABSOLUTE/ALLOWED @ FH	78
35-ANY OTHER MODE @ ADM.STAGE	14
26-DISMISSED @ ADM.STAGE	12
39-RULE DISCHARGED/DISMISSED @ FH	9
46-ANY OTHER MODE @ FH	7
27-WITHDRAWN @ ADM.STAGE	4
40-WITHDRAWN @ FH	4
42-RULE DISCHARGED @ FH	4

Y.S. SPINNERS LIMITED v. O.L. OF AMBICA MILLS LTD. — Gujarat High Court (1998-12-30)
TEXTILE LABOUR ASSOCIATION v. O.L. OF AMBICA MILLS LTD — Gujarat High Court (1998-12-30)
DENIM FASHIONS LIMITED v. SNEHAL HOLDINGS PVT. LTD., — Gujarat High Court (1998-12-19)
GUJARAT AMBUJA COTSPIN LTD. v. . — Gujarat High Court (1998-12-17)
B.I.F.R. v. WOOD POLYMERS LTD — Gujarat High Court (1998-12-14)
SOBHAGYA ADVERTISING SERVICES v. ARTI AGRO INDUSTRIES LIMITED — Gujarat High Court (1998-12-10)
RUSHVI ESTATE & INVESTMENTS PVT.LTD. v. O.L. OF SHRI AMBICA MILLS LTD. — Gujarat High Court (1998-11-26)
JIVANLAL PRITILAL C/O RAMESH R THAKUR v. JASHODABEN BABUBHAI PARMAR — Gujarat High Court (1998-10-14)
PARMAR ASHOK MANILAL v. O N G C — Gujarat High Court (1998-10-13)
GUJARAT STATE FERTILISERS EMPLOYEES UNION v. UNION OF INDIA — Gujarat High Court (1998-10-06)