H.L.DATTU, THOMAS P.JOSEPH
21 recorded High Court judgment(s) · 2008–2008
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| Kerala High Court | 21 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 7 |
| ALLOWED | 3 |
| CLOSED | 2 |
Recent judgments
- P.C.JOSEPH v. BRIG. T.K.SINHA — Kerala High Court (2008-10-06)
- THE MALABAR AREA TRADITIONAL AYURVEDIC v. THE STATE OF KERALA — Kerala High Court (2008-10-06)
- T.K.PRABHAKARAN v. MUNICIPALITY OF PALAKKAD — Kerala High Court (2008-10-06)
- V.M.GEORGE AND ANOTHER v. STATE OF KERALA AND OTHERS — Kerala High Court (2008-10-06)
- DR.VARGHESE MUNDACKAL v. CHIEF JUDICIAL MAGISTRATE,EKM.& OTHERS — Kerala High Court (2008-10-06)
- M/S.IDEAL PUBLICATION TRUST v. JOINT COMMISSIONER OF INCOME TAX — Kerala High Court (2008-10-06)
- T.T.SHIBU v. UNION OF INDIA & 4 OTHERS — Kerala High Court (2008-10-06)
- KALLIYOOR SERVICE CO-OPERATIVE BANK LTD. v. R.JAYACHANDRAN — Kerala High Court (2008-10-06)
- M/S.J&J TIMBERS v. INTELLIGENCE OFFICER(IB), KOLLAM & ORS. — Kerala High Court (2008-10-06)
- M/S.K.K.GOPALAN & COMPANY v. STATE OF KERALA — Kerala High Court (2008-09-30)
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