H.L.DATTU, T.R.RAMACHANDRAN NAIR

38 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• THE K.S.E.BOARD v. S.SASIDHARAN — Kerala High Court (2008-06-13)
• N.KESAVANKUTTY NAIR v. THE TRAVANCORE DEVASWOM BOARD. — Kerala High Court (2008-05-28)
• M/S.G.R.K. & COMPANY v. STATE OF KERALA — Kerala High Court (2008-05-28)
• N.PUSHKARAN v. STATE OF KERALA — Kerala High Court (2008-05-28)
• STATE v. E.M. CHACKO — Kerala High Court (2008-05-28)
• M/S.ALAPPATTU AGENCIES (PVT)LTD v. STATE OF KERALA — Kerala High Court (2008-05-28)
• C.V.KUNHIPPA v. DIRECTOR OF PUBLIC INSTRUCIONS,TVM. — Kerala High Court (2008-05-28)
• ANIL KUMAR.P. v. THE LABOUR COURT,KANNUR AND ANOTHER — Kerala High Court (2008-05-28)
• M/S.CLASSIC MARBLES v. THE STATE OF KERALA — Kerala High Court (2008-05-28)
• GENTEK COMPUTER SUPPER SHOPEE v. STATE OF KERALA — Kerala High Court (2008-05-28)