H.L.DATTU, P.N.RAVINDRAN

26 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• RAMAKRISHNAN NAIR v. A.SHAJAHAN — Kerala High Court (2007-12-14)
• KARTHIYAYINI v. STATE OF KERALA — Kerala High Court (2007-12-14)
• PRINCIPAL CENTURY COLLEGE OF NURSING v. CONTROLLER OF EXAMINATIOSN — Kerala High Court (2007-12-14)
• V.G.SURENDRANATH v. STATE OF KERALA AND OTHERS — Kerala High Court (2007-12-14)
• PAUL MECHERIL v. SUBASH — Kerala High Court (2007-12-14)
• KASARGODE JILL PARISTHITHI SAMITHI v. DIST.COLLECTOR, KASARGOD — Kerala High Court (2007-12-14)
• K. KURIAN ABRAHAM v. THE DISTRICT COLLECTOR — Kerala High Court (2007-12-14)
• R.B.SREEKUMAR v. STATE OF KERALA — Kerala High Court (2007-12-14)
• OMEGA POLYMER TREADS,CHUVANNAMANNU, v. STATE OF KERALA — Kerala High Court (2007-12-14)
• K.V.THANKAPPAN v. T.K.JOSE — Kerala High Court (2007-12-14)