H.L.DATTU, M.C.HARI RANI

61 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• ELDHO PAUL v. STATE OF KERALA — Kerala High Court (2008-06-24)
• RESIDENTS ASSN. OF SOUTH KADAVANTHRA, v. MRS.MINI ANTONY, SECRETARY, CORPORATION — Kerala High Court (2008-05-23)
• V.THANKACHAN v. STATE OF KERALA — Kerala High Court (2008-05-23)
• V.HASSAN v. DY.SUPDT.OF POLICE,THAMARASSERI,KZD.&ORS — Kerala High Court (2008-05-23)
• M.RAJESH v. T.K.BHASKARAN & OTHERS — Kerala High Court (2008-05-23)
• BABUJI A.GEORGE v. LISIE JACOB — Kerala High Court (2008-05-23)
• V.K. RADHAMONY v. THE CHIEF SECRETARY — Kerala High Court (2008-05-23)
• M/S.ABAN MARKETING & EXPORTS (P) LTD. v. STATE OF KERALA — Kerala High Court (2008-05-23)
• M/S.KANOOR FLAVOURS & EXTRACTS LTD v. STATE OF KERALA — Kerala High Court (2008-05-23)
• K.P.SAJEEVAN v. STATE OF KERALA — Kerala High Court (2008-05-23)