LexH.L.DATTU, K.M.JOSEPH
645 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 645 |
Disposal nature
| DISMISSED | 261 |
| DISPOSED OF | 219 |
| CLOSED | 74 |
| DISMISSED AS WITHDRAWN | 42 |
| ALLOWED | 23 |
| DISMISSED AS INFRUCTUOUS | 13 |
| PARTLY ALLOWED | 6 |
| REMANDED | 4 |
Recent judgments
- K.P.SREEJAYAN v. DR.K.P.SUBRAMANIAN — Kerala High Court (2008-12-11)
- PEPSICO INDIA HOLIDINGS PVT LTD v. STATE OF KERALA — Kerala High Court (2008-12-11)
- Y.N.SUDARSANAN v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2008-10-17)
- R.BABU OOMMEN THOMAS v. STATE OF KERALA,REP. BY CHIEF SECRETARY, — Kerala High Court (2008-10-17)
- FR.GEORGE PULIKUTHIYIL CMI v. STATE OF KERALA — Kerala High Court (2008-10-17)
- ABOOBACKER ALIAS BAPU v. THE SECRETARY AND OTHERS — Kerala High Court (2008-09-04)
- THE MALABAR AREA TRADITIONAL AYURVEDIC v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2008-09-04)
- REV.FR.PAULOSE THOMAS v. V.C.TIWARI — Kerala High Court (2008-09-04)
- C.M.ABDUL KHADER v. SALES TAX OFFICER,CIRCLE III,PKD.& ORS. — Kerala High Court (2008-09-04)
- T.N.RAJESH v. CHIEF MANAGER,S.B.T.& ANOTHER — Kerala High Court (2008-09-04)