H.L.DATTU

116 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• SAHNEY COMMUTATORS PVT.LTD., v. NIL — Karnataka High Court (1998-09-18)
• H.P.MADHUKAR v. TUNGABHADRA STEEL PRODUCTS AND — Karnataka High Court (1998-08-18)
• H.M.NINGAIAH v. STATE AND ORS — Karnataka High Court (1998-06-30)
• SHIVAPPA HANUMAPPA HARAMAGATTI v. MANDAL PANCHAYAT AND ORS. — Karnataka High Court (1998-06-30)
• D.K. PRABHURAJ v. UNIVERISITY OF AGRICULTURAL SC — Karnataka High Court (1998-06-30)
• C.DASEGOWDA v. THE CHAIRMAND MYSORE U.D.AUTHO — Karnataka High Court (1998-06-30)
• B.V. CHIKKANAGOUD v. M.D., KARNATAKA LAND ARMY CORP — Karnataka High Court (1998-06-30)
• ARUNDATHI v. K.KRISHNA AND ANR. — Karnataka High Court (1998-06-30)
• KRISHNA RAMA BALEKUNDRI v. STATE AND ORS — Karnataka High Court (1998-06-30)
• DEVADHAN. v. STATE AND ORS. — Karnataka High Court (1998-06-30)