LexH.L.DATTU
31 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 31 |
Disposal nature
| DISPOSED OF | 12 |
| DISMISSED | 11 |
| CLOSED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- SHRIRAM TRANSPORT FINANCE CO. LTD. v. THOTTATHIL MOHAMMED — Kerala High Court (2008-12-11)
- DR.BABU OOMMEN THOMAS v. STATE OF KERALA — Kerala High Court (2008-11-25)
- THE VAYITHRI PLANTATION LTD v. M.P.RAMANKUTTY — Kerala High Court (2008-11-06)
- J.DEEPA v. THE DIRECTOR GENERAL OF POLICE & OTHERS — Kerala High Court (2008-10-07)
- STATE OF KERALA v. WESTERN INDIA PLYWOOD LTD, KANNUR — Kerala High Court (2008-09-15)
- OP/9691/1999 of Vs THE STATE OF KERALA — Kerala High Court (2008-08-29)
- M/S.SATELLITE CABLE NET WORK, v. THE K.S.E.BOARD — Kerala High Court (2008-08-29)
- P.K.MUHAMMED KOYA v. STATE OF KERALA — Kerala High Court (2008-07-28)
- K.M.GAFOOR v. THE SECRETARY, K.S.E.B. — Kerala High Court (2008-07-28)
- ISSAC VARGHESE v. STATE OF KERALA — Kerala High Court (2008-07-18)