LexH.L.DATTU, A.K.BASHEER
1,313 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1313 |
Disposal nature
| DISMISSED | 726 |
| DISPOSED OF | 382 |
| CLOSED | 99 |
| ALLOWED | 63 |
| DISMISSED AS WITHDRAWN | 27 |
| PARTLY ALLOWED | 6 |
| REMANDED | 4 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- RAJESH K.S. v. STATE OF KERALA AND OTHERS — Kerala High Court (2008-12-15)
- SUNIL KRISHNAN G. v. THE STATE OF KERALA — Kerala High Court (2008-12-15)
- STATE OF KERALA v. M/S.M.K.R.ENTERPRISES — Kerala High Court (2008-12-15)
- ZACHARIA JOHN v. SHRI.R.R.SHUKLA & OTHERS — Kerala High Court (2008-12-15)
- R.RAVICHANDRAN v. DIRECTOR GENERAL OF POLICE AND OTHERS — Kerala High Court (2008-12-15)
- SHAJU SEBASTIAN v. THE SECRETARY MANANTHAVADY GRAMA PANCHA- — Kerala High Court (2008-12-15)
- P.C.MATHEW v. SECRETARY,DEPARTMENT OF LOCAL SELF GOVT. — Kerala High Court (2008-12-15)
- ESTHAPPAN CHERIAN v. UNNIKRISHNAN — Kerala High Court (2008-12-12)
- RAKHI MOHAN v. UNIVERSITY OF KERALA — Kerala High Court (2008-12-12)
- P.R.AJAYA KUMAR v. VADASSERIKARA GRAMA PANCHAYAT — Kerala High Court (2008-12-12)