H.L.DATTU

119 recorded High Court judgment(s) · 2007–2024

Courts

Chhattisgarh High Court

119

DISPOSED OFF	62
WITHDRAWN	24
REJECTED	19
DISSMISS FOR DEFAULT/NON-PROSECUTION	4
DISMISSED	4
INFRUCTUOUS	4
NON PROSECUTION	2

Smt. Krishna Kumari Devi Bhanjdeo Rajmata v. M/s Bastar Oil Mill and Industries Ltd Jagdalpur — Chhattisgarh High Court (2024-01-08)
HARJEEWAN LAL SAHU v. R.S. BHOI — Chhattisgarh High Court (2007-05-07)
HARISHANKAR CHOUBEY AND OTHERS v. B. K. GOYAL — Chhattisgarh High Court (2007-05-02)
BRIJ BHUSHAN TRIPATHI v. RAJESH MISHRA — Chhattisgarh High Court (2007-05-01)
STATE OF CHHATTISGARH THROUGH SECRETARY, v. C.P.VAIDYA — Chhattisgarh High Court (2007-04-30)
VISHWANATH PRASAD YADAV v. SHUBBEER MALLIK — Chhattisgarh High Court (2007-04-27)
Chhattisgarh State Electricity Board v. The Chief Commissioner of Income Tax, — Chhattisgarh High Court (2007-04-27)
NARAYAN v. P. JOY UMEN — Chhattisgarh High Court (2007-04-26)
MAHESHRAM CHAUHAN v. SHRI B.L. TIWARI — Chhattisgarh High Court (2007-04-26)
DURGA PRASAD KAUSHIK v. DR. B.L. AGRAWAL — Chhattisgarh High Court (2007-04-25)