H.K.RATHOD

3,014 recorded High Court judgment(s) · 1999–2009

Courts

Gujarat High Court

3014

38-RULE ABSOLUTE/ALLOWED @ FH	1362
26-DISMISSED @ ADM.STAGE	850
39-RULE DISCHARGED/DISMISSED @ FH	406
46-ANY OTHER MODE @ FH	212
35-ANY OTHER MODE @ ADM.STAGE	81
42-RULE DISCHARGED @ FH	66
40-WITHDRAWN @ FH	16
43-DISMISSED FOR DEFAULT @ FH	12

GUJARAT STATE ROAD TRANSPORT CORPORATION v. CHANCHALBEN WD/O.CHHOTALAL BHIMRAJ SHAH — Gujarat High Court (2009-04-08)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. AJAYBHAI JAYANTILAL SHAH — Gujarat High Court (2009-04-08)
THE NATIONAL INSURANCE CO. LTD. v. ANISHABIBI HARUN DILAWAR PIJARI — Gujarat High Court (2008-12-24)
NATIONAL INSURANCE CO LTD v. JASHUBEN BALABHAI KOLI (VAGHANI) — Gujarat High Court (2008-12-22)
AHMEDABAD MUNICIPAL TRANSPORT SERVICE v. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI- — Gujarat High Court (2008-12-22)
LAND ACQUISITION OFFICER v. PATEL PARTHIBHAI LAXMANBHAI — Gujarat High Court (2008-12-11)
NEW INDIA ASSURANCE CO LTD v. AJITSINH JAGATSINH DARBAR — Gujarat High Court (2008-12-10)
AMBALAL PARSHOTTAMBHAI KATARIA v. JASHWANTKUMAR CHIMANLAL BHATT — Gujarat High Court (2008-12-08)
MINOR KHATUBEN MUSABHAI THR' GUARDIAN MUSABHAI T SANDHI v. SHRIRAM OIL MILL — Gujarat High Court (2008-12-04)
SPECIAL LAND ACQUISITION OFFICER (TOWN PLANNING) v. ISAM HAJI MOHMAD — Gujarat High Court (2008-12-03)