H.H.MEHTA

315 recorded High Court judgment(s) · 2000–2003

Courts

Gujarat High Court

315

38-RULE ABSOLUTE/ALLOWED @ FH	204
39-RULE DISCHARGED/DISMISSED @ FH	60
46-ANY OTHER MODE @ FH	25
42-RULE DISCHARGED @ FH	13
40-WITHDRAWN @ FH	5
26-DISMISSED @ ADM.STAGE	4
35-ANY OTHER MODE @ ADM.STAGE	3
43-DISMISSED FOR DEFAULT @ FH	1

STATE OF GUJARAT v. PATEL TEJABHAI JETHABHAI — Gujarat High Court (2003-01-15)
SHANTILAL CHATRABHUJ SHAH v. STATE OF GUJARAT — Gujarat High Court (2003-01-15)
HABIBBHAI VAZIRBHAI MOMIN CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2003-01-15)
STATE OF GUJARAT v. DIPAKBHAI BRIJLAL MEHRA — Gujarat High Court (2002-12-26)
BABUBHAI GOVINDBHAI DALSANIA v. STATE OF GUJARAT — Gujarat High Court (2002-12-26)
NAVNIT VASANTBHAI RATHOD v. VASANTBHAI CHHAGANBHAI RATHOD — Gujarat High Court (2002-12-20)
SHENAZ D/O TAIYABBHAI v. SHABIR IBRAHIM SIDA — Gujarat High Court (2002-12-20)
VIKRAMSINH AMARSINH v. . — Gujarat High Court (2002-12-11)
A C BHARGAV v. STATE OF GUJARAT — Gujarat High Court (2002-11-29)
AGRICULTURAL PRODUCE MARKET COMMITTEE v. STATE OF GUJARAT — Gujarat High Court (2002-11-22)