H.G.RAMESH,RATHNAKALA

435 recorded High Court judgment(s) · 2014–2017

Courts

Karnataka High Court

435

DISMISSED	207
DISPOSED	193
Dismissed for Non-Prosecution	19
ALLOWED	5
Partly Allowed	4
ALLOWED AND REMANDED	3
IA/Memo/VK/OP in disposal	2
Dismissal for Non Compliance of Office Objections	1

THE DIVISIONAL CONTROLLER v. SMT LAKSHMIDEVI — Karnataka High Court (2017-09-15)
MRS MARILYN PHILIP v. MR MANJUNATH K — Karnataka High Court (2017-06-23)
SMT SUSMITA SUSARLA v. SURYA SANKARA RAO BOTHSA — Karnataka High Court (2017-04-07)
DIVISIONAL CONTROLLER v. SMT. SUMA — Karnataka High Court (2017-04-07)
THE MANAGING DIRECTOR v. SMT REHANA EASMIN — Karnataka High Court (2017-04-07)
SRI RAVINDRANATH N v. SRI SRIRAMULU M — Karnataka High Court (2017-01-13)
SMT. NETHRAVATHI v. DR. B.N. SHIVASWAMY — Karnataka High Court (2016-12-02)
DIVISIONAL MANAGER v. SMT. PALANIYAMMA — Karnataka High Court (2016-12-02)
SRI.C.KANTHARAJ v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2016-12-02)
SRI H.N.RAJA RAO SULAKHE v. THE REGIONAL MANAGER — Karnataka High Court (2016-11-18)