H.G.RAMESH,G.NARENDAR

162 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. SMT. SHIVA KUMARI W/O LATE JAYAPRAKASH — Karnataka High Court (2018-06-28)
• M/S. SRI. VIGNESH AGRITECH v. THE CHIEF MANAGER — Karnataka High Court (2016-10-07)
• MAHENDRA S/O RAO SAHEB DESAI, v. N. JAYARAM (IAS), — Karnataka High Court (2016-07-13)
• RAMAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-29)
• EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA v. THE COMMISSIONER OF POLICE — Karnataka High Court (2016-04-29)
• THE PRINCIPAL COMMISSIONER v. MURUGESH R NIRANI and OTHERS — Karnataka High Court (2016-04-27)
• BIBI JAN NADAF v. OFFICE OF THE ACCOUNTANT — Karnataka High Court (2016-04-27)
• M P NADAF S/O PATTEDDAM v. STATE OF KARNATAKA — Karnataka High Court (2016-04-27)
• NEETA Y PATIL v. HIS EXCELLENCY THE CHANCELLOR — Karnataka High Court (2016-04-25)
• SMT.NEELA JATTI NAIK v. THE COMMISSIONER, — Karnataka High Court (2016-04-25)