H.G.RAMESH

7,671 recorded High Court judgment(s) · 2004–2019

Courts

Karnataka High Court

7671

DISMISSED	3908
DISPOSED	2870
Dismissed for Non-Prosecution	436
ALLOWED	391
IA/Memo/VK/OP in disposal	18
Converted	17
ALLOWED AND REMANDED	15
Partly Allowed	8

SRI BACHANNA v. RANGASWAMY — Karnataka High Court (2019-01-07)
M/S IKON COMMERCIAL PROJECTS v. SHRI GHANASHYAM V NICHANI — Karnataka High Court (2019-01-07)
SRI. GOPAL AMIN v. SMT. LOLAKSHMI — Karnataka High Court (2019-01-07)
SMT. YELLAMMA v. SRI. CHITRALINGAPPA — Karnataka High Court (2019-01-07)
EDWIN FURTADO v. JOHN EVAGELIST FURTADO — Karnataka High Court (2019-01-07)
G GOPAL v. SMT. YASHODA — Karnataka High Court (2019-01-07)
SRI SRINIVASA v. RANGASWAMY — Karnataka High Court (2019-01-07)
SRI HANUMANTHAPPA v. RANGASWAMY — Karnataka High Court (2019-01-07)
SRI KAMAL PASHA v. SMT. RADHAMMA — Karnataka High Court (2019-01-07)
MRS MARCELINE PEREIRA NEE MONTEIRO v. MRS VERONICA MONTEIRO — Karnataka High Court (2019-01-02)