H.G.RAMESH,B.SREENIVASE GOWDA

25 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• SHRI D SRINIVAS REDDY v. SHRI MANJUNATH NAYAK — Karnataka High Court (2018-06-01)
• THE MANAGEMENT OF v. THE ADDITIONAL CHIEF SECRETARY — Karnataka High Court (2018-04-27)
• THE MANAGEMENT OF v. THE GENERAL SECRETARY — Karnataka High Court (2018-04-27)
• KARNATAKA HOUSING BOARD v. MR V DILLI BABU — Karnataka High Court (2018-04-26)
• SMT. JAYALAKSHMI. K v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-26)
• SMT. ANITA R v. THE COMMISSIONER — Karnataka High Court (2018-04-26)
• MINDLOGICX INFRATEC LIMITED v. SCANCODE TECHNOLOGIES — Karnataka High Court (2018-04-25)
• THE STATE OF KARNATAKA v. SRI VINAYACHANDRA — Karnataka High Court (2018-04-25)
• SMT. GOWRAMMA v. SRI.C.LAKSHMAIAH — Karnataka High Court (2018-04-24)
• SRI C B JAYARANGA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-24)