H.G.RAMESH,A.V.CHANDRASHEKARA

54 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• PURU S/O PANDU NAYAK AND ANR v. SRI.VIPUL BANSAL — Karnataka High Court (2015-10-08)
• MARIAMMA TAYAPPA W/O RAVINDRA SETTY @ SATTHI v. THE GOVT. OF KARNATAKA AND ORS — Karnataka High Court (2015-10-07)
• SMT CHANDRA BHAGA BAI W/O LATE GANAPATH RAO RAJOLE v. THE SECRETARY TO THE GOVT. OF INDIA AND ANR — Karnataka High Court (2015-10-01)
• MOGALAPPA S/O SAYAPPA SAKRAF v. THE STATE OF KARNATAKA — Karnataka High Court (2015-10-01)
• THE STATE OF KARNATAKA THROUGH BIJAPUR RURAL v. SHASHIKUMAR S/O BABU BANAJAGER — Karnataka High Court (2015-09-30)
• GOPAL RAO S/O NARAYAN RAO KHAMITKAR AND ANR v. SMT.SAPNA W/O LATE MADHUSUDHAN KHAMITAKAR — Karnataka High Court (2015-09-29)
• SOMSHEKHAR S/O NIRANJAYYA SWAMY v. MR.ANURAG TIWARI — Karnataka High Court (2015-09-29)
• SRI MOHAMMAD TANVEER S/O AHAMAD KHADARI JUNEDI v. SMT.ZEBA AKTHA W/O MOHAMMAD TANVEER JUNEDI — Karnataka High Court (2015-09-23)
• SHAMAPPA S/O MALLAPPA v. THE CHIEF GENERAL MANAGER AND ORS — Karnataka High Court (2015-09-22)
• M A RAHEEM S/O MOHAMMED IBRAHIM SAHEB HALLI v. MEHARUNNISA BEGUM W/O MOHD RAFEEQAND ORS — Karnataka High Court (2015-09-22)