H.C.MISHRA,SRI ANANDA SEN, J

151 recorded High Court judgment(s) · 2017–2021

Courts

Jharkhand High Court

151

Dismissed	71
Allowed	60
Partly Allowed	7
Withdrawn	5
Disposed Off	3
Abated	3
Dismissed as Withdrawn	1
Dissmiss For Default/Non-Prosecution	1

DASHRATH KARMALI v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-01-22)
RAJEN KUMAR AND ANR v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2021-01-22)
MS PRASAD EXPLOSIVES And CHEMICALS THR ONE OF ITS PARTNERS SRI SUBODH KUMAR PRASAD v. THE STATE OF JHARKHAND THR ITS PRINCIPAL SECRRETARY DEPTT OF INDUSTRIES MINES AND GEOLOGY AND ORS — Jharkhand High Court (2021-01-22)
MS GILLORAM GOURISHANKAR THROUGH ITS DIRECTOR SRI GOVIND PRASAD DALMIA v. COMMISSIONER OF CENTRAL EXCISE And SERVICE TAX — Jharkhand High Court (2019-06-28)
State Of Jharkhand Through The Deputy Commissioner Dhanbad v. Churaman Mahto And Anr — Jharkhand High Court (2018-05-14)
IDUL ANSARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2018-05-14)
SHARAT BASKI v. THE STATE OF JHARKHAND — Jharkhand High Court (2018-05-14)
BABLU ANSARI IRSAD ANSARI ASLAM ANSARI v. STATE OF JHARKHAND — Jharkhand High Court (2017-11-14)
SOREN CHAMPIA And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2017-11-10)
The Employees Provident Fund Organization Thr The Assistant Provident Fund Commissioner Legal And O v. Dinesh Kumar Pandey — Jharkhand High Court (2017-11-10)