LexH.C.MISHRA, . SANJAY KUMAR DWIVEDI
84 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 84 |
Disposal nature
| Appeal Is Allowed | 24 |
| Appeal Is Dismissed | 22 |
| Dismissed | 9 |
| Dismissed as Withdrawn | 8 |
| Allowed | 6 |
| Dismissed with modification | 4 |
| Disposed Off | 3 |
| Abated | 3 |
Recent judgments
- BABLU SAH ALIAS TIGER v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-12-18)
- BHUNESHWARI DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-11-21)
- NAGESHWAR DANGI ALIAS NAGESHWAR MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-15)
- INDERDEO DANGI ALIAS INDERDEO MAHTO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-15)
- SURESH MAHTO And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-15)
- GHURAN MUNDA v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-15)
- MS ONE UP MINERALS AND INFRASTRUCTURE PVT LTD THROUGH ITS DIRECTOR VIVEK KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-14)
- RAJENDRA KUMAR MITTAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-13)
- BIMLESH SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-13)
- RAJESHWAR SAO ALIAS RAJESHWAR SAHU v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-09)