LexH.C.MISHRA, . S. N. PATHAK
273 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 273 |
Disposal nature
| Dismissed | 123 |
| Disposed Off | 80 |
| Allowed | 41 |
| Withdrawn | 19 |
| Converted | 5 |
| Dismissed as Withdrawn | 2 |
| Infractous | 1 |
| Appeal Is Allowed | 1 |
Recent judgments
- MADHU TRIPATHY v. STATE OF JHARKHAND — Jharkhand High Court (2019-08-02)
- NEELAM SINGH v. SHRI MANOJ KUMAR SINGH — Jharkhand High Court (2019-08-02)
- MANASHI DEB v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2019-07-19)
- SMT JAGRITI DEVI v. TARUN KUMAR — Jharkhand High Court (2019-04-26)
- UMA SHANKAR PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-04-26)
- NEELAM SINGH v. SHRI MANOJ KUMAR SINGH — Jharkhand High Court (2019-04-26)
- MD SHABBIR ANSARI v. SULTANA ALIAS AFSANA BEGUM — Jharkhand High Court (2019-04-26)
- SMT ANITA KUMARI SINHA v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-04-26)
- FAGUNI KAMIN v. THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS — Jharkhand High Court (2019-04-26)
- JHARKHAND RAJYA GRAM RAKSHA DAL THR ITS GENERAL SECRETARY SANJAY KUMAR PANDEY v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2018-11-30)