LexH.C.MISHRA, . RATNAKER BHENGRA
121 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 121 |
Disposal nature
| Dismissed | 34 |
| Appeal Is Allowed | 25 |
| Appeal Is Dismissed | 24 |
| Dismissed as Withdrawn | 9 |
| Disposed Off | 9 |
| Dismissed with modification | 8 |
| Allowed | 4 |
| Withdrawn | 3 |
Recent judgments
- MOKHTAR KHAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-02-14)
- AMAN TOPPO v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-10-18)
- State Of Jharkhand v. Mathura Yadav — Jharkhand High Court (2019-03-29)
- THE STATE OF JHARKHAND v. KASHI NATH SINGH ALIAS KALLU SINGH — Jharkhand High Court (2019-03-29)
- KASHI NATH SINGH ALIAS KALLU SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-03-29)
- Mathura Yadav And Anr v. The State Of Jharkhand — Jharkhand High Court (2019-03-29)
- PRAKASH CHANDRA MISHRA v. STATE OF JHARKHAND — Jharkhand High Court (2019-02-27)
- TURIA PAHAN And ORS v. STATE OF BIHAR — Jharkhand High Court (2019-01-15)
- BIRSA LUGUN And ORS. v. STATE OF BIHAR — Jharkhand High Court (2019-01-15)
- SANJEEV ORAON ALIAS SANJU ORAON v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-01-03)