LexH.C.MISHRA, . RAJESH KUMAR
55 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 55 |
Disposal nature
| Dismissed | 18 |
| Dismissed AS Infractous | 12 |
| Dismissed as Withdrawn | 9 |
| Allowed | 7 |
| Disposed Off | 6 |
| Abated | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Appeal Is Allowed | 1 |
Recent judgments
- MD KALAMUDDIN v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-25)
- REHANA KHATOON v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2021-03-18)
- Siya Ram Singh v. The State Of Jharkhand And Anr — Jharkhand High Court (2021-03-18)
- SANNI KUMAR v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2021-03-04)
- SIDDHARTH GOSWAMI v. STATE OF JHARKHAND — Jharkhand High Court (2021-03-04)
- INDARDEO THAKUR v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-04)
- RANI SEVI SADAN THROUGH ITS PROPRIETOR SRI DHARMENDRA VISHWAKARMA v. THE STATE OF JHARKHAND THR PR SECRETARY HEALTH MEDICAL EDUCATION AND FAMILY WELFARE DEPTT — Jharkhand High Court (2021-03-04)
- SUKRA LAKRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-02)
- KUNDAN TURI ALIAS KARU MIRDHA ALIAS KUNDAN KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-02)
- NARIAN PRASAD MODI v. UNION OF INDIA — Jharkhand High Court (2021-03-01)