H.C.MISHRA, . DEEPAK ROSHAN

763 recorded High Court judgment(s) · 2019–2021

Open in Lexace · Search this judge's cases

Courts

Jharkhand High Court

763

Disposal nature

Dismissed	230
Disposed Off	151
Dismissed as Withdrawn	143
Partly Allowed	113
Allowed	112
Dismissed AS Infractous	10
Dismissed As Not Pressed	2
Dismissed with modification	1

Recent judgments

BIJAYTA GUPTA v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2021-03-19)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. M/S DHANSAR ENGINEERING CO PVT LTD THROUGH ITS AUTHORIZED SIGNATORY SANJAY KUMAR SINHA — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. TATA STEEL LTD THROUGH ITS CHIEF LEGAL CORPORATE SERVICES NAMELY MEENA LALL — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. ELECTROSTEEL STEELS LIMITED — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. TATA STEEL LTD THROUGH ITS CHIEF LEGAL CORPORATE SERVICES NAMELY MEENA LALL — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. HILLTOP HIRISE PRIVATE LTD THROUGH ITS AUTHORIZED SIGNATORY ABAHY AGARWAL — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. MS B G R MINING AND INFRA PRIVATE LIMITED THROUGH ITS HEAD LEGAL NAMELY GSV RANGA — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. TATA STEEL LTD THROUGH ITS CHIEF LEGAL CORPORATE SERVICES MS MEENA LALL — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUIGH MANOJ KUMAR MAHTO v. TATA STEEL LTD THROUGH ITS CHIEF LEGAL CORPORATE SERVICES NAMELY MEENA LALL — Jharkhand High Court (2020-10-17)
INDIAN OIL CORPORATION LIMITED THROUGH MANOJ KUMAR MAHTO v. USHA MARTIN LIMITED THROUGH MURARI LAL RATHI — Jharkhand High Court (2020-10-17)