LexH.C.MISHRA, . ANIL KUMAR CHOUDHARY
38 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 38 |
Disposal nature
| Dismissed | 21 |
| Allowed | 10 |
| Partly Allowed | 3 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Appeal Is Allowed | 1 |
| Abated | 1 |
| Disposed Off | 1 |
Recent judgments
- SUNA KHERWAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-12-06)
- ANIL YADAV And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2018-01-31)
- BHAUKA SINGH ALIAS BHOWKA SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2018-01-06)
- ADITYA KUMAR MISHRA AND ORS v. FINANCE — Jharkhand High Court (2018-01-05)
- SUKHLAL SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2018-01-05)
- PATEL KETWAR v. STATE OF BIHAR — Jharkhand High Court (2018-01-04)
- DINESH SINGH DINESH LAL v. STATE OF BIHAR — Jharkhand High Court (2018-01-04)
- BODA MUNDA v. STATE OF BIHAR — Jharkhand High Court (2018-01-04)
- SATRUGHAN RAJWAR CHHOTU v. STATE OF JHARKHAND — Jharkhand High Court (2018-01-02)
- SUKH LAL LOHRA v. STATE OF JHARKHAND — Jharkhand High Court (2017-12-19)