H.C.MISHRA, . AMITAV K. GUPTA
35 recorded High Court judgment(s) · 2018–2020
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| Jharkhand High Court | 35 |
Disposal nature
| Appeal Is Dismissed | 8 |
| Appeal Is Allowed | 6 |
| Dismissed with modification | 5 |
| Abated | 4 |
| Dismissed as Withdrawn | 3 |
| Dismissed | 2 |
| Allowed | 2 |
| Dismissed AS Infractous | 1 |
Recent judgments
- CHOMBO LOHAR ALIAS MANGRU MUNDRI ALIAS CHOWBY LOHAR v. STATE OF JHARKHAND — Jharkhand High Court (2020-02-07)
- JAG NARAYAN DANGI And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2019-04-04)
- LAKHAN DANGI And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2019-04-04)
- BASANT DANGI And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2019-04-04)
- SUKHRA MUNDA And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2019-02-21)
- TRIBHUBAN MURMU And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2019-02-20)
- BUDU KANDIR v. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY — Jharkhand High Court (2019-02-19)
- JAIMANGAL SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2019-02-19)
- PADRI JUNAS KULLU v. LUTHAR KERKETTA — Jharkhand High Court (2019-02-18)
- BABLU KHAN BABLU SAHID v. STATE OF JHARKHAND — Jharkhand High Court (2019-02-18)
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