LexH.C.MISHRA
20,507 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 20507 |
Disposal nature
| Bail | 11786 |
| Dismissed | 5451 |
| Withdrawn | 1254 |
| Allowed | 681 |
| Disposed Off | 665 |
| Rejected | 455 |
| Dismissed as Withdrawn | 71 |
| Dismissed AS Infractous | 31 |
Recent judgments
- CHANDRA PRAKASH SINGH v. COLLECTARIATE — Jharkhand High Court (2021-03-24)
- M/S.UJJAL SINGH AND SONS And ORS. v. SURENDRA KUMAR KEDIA And ANR — Jharkhand High Court (2021-03-19)
- MORA PURTY v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-19)
- ASHIM BANERJEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-19)
- SANDEEP LOWRENCE TOPPO v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-19)
- MS PREM CHANDRA KUMAR THROUGH ITS PROPRIETOR PREM CHANDRA KUMAR v. WATER RESOURCES DEPARTMENT — Jharkhand High Court (2021-03-17)
- BIJAYA GHOSH v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2021-03-16)
- PINTU SINGH ALIAS RAJ ALIAS CHHOTA DOWN v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-12)
- NAWAL KISHOR RANA v. MS AKANAKSHA RANJAN THE DIRECTOR PRIMARY EDUCATION — Jharkhand High Court (2021-03-12)
- RADHA KRISHNA PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2021-03-12)