H.BILLAPPA,P.S.DINESH KUMAR

176 recorded High Court judgment(s) · 2016–2016

Courts

Karnataka High Court

176

DISMISSED	73
DISPOSED	40
ALLOWED	20
Partly Allowed	15
DROPPED	10
Dismissed for Non-Prosecution	9
ALLOWED AND REMANDED	6
REJECTED	2

RYATAR SAHAKRI SAKKARRE v. PRINCIPAL COMMISSIONER OF — Karnataka High Court (2016-09-16)
UNION OF INDIA v. SANBASAPPA S/O NEMAPPA DHARWAD @ — Karnataka High Court (2016-09-06)
SHRI.,BASAVANNI v. SRI BALAGOUDA Y BASTWADE, — Karnataka High Court (2016-09-06)
THE NAGARBAIL SALT-OWNERS v. THE COMMISSIONER OF INCOME TAX, — Karnataka High Court (2016-09-06)
SHRI.BASAVANNI v. SRI BALAGOUDA Y BASTWADE, — Karnataka High Court (2016-09-06)
SIYA D/O PARASHURAM CHOUGULE v. IJAZAHMAD MUSTAQ TAHASILDAR — Karnataka High Court (2016-09-06)
KAMALLAVVA W/O BASAVANTAPPA RONAD v. K.R.SRINIVASREDDY — Karnataka High Court (2016-09-06)
K,.IMRANA W/O LATE DADAKALANDAR v. BALASAHEB KASHINATH S/O KASHINATH — Karnataka High Court (2016-09-06)
JAYALAKSHMI @ JAYAVVA W/O v. ANAND S/O VIRUPAKSHAPPA BALLARI — Karnataka High Court (2016-09-06)
RYATAR SAHAKARI v. PRINCIPAL COMMISSIONER OF INCOME TAX, — Karnataka High Court (2016-07-13)