H.BILLAPPA,K.N.PHANEENDRA

151 recorded High Court judgment(s) · 2015–2016

Courts

Karnataka High Court

151

DISMISSED	58
DROPPED	26
Partly Allowed	25
DISPOSED	20
ALLOWED	15
ALLOWED AND REMANDED	4
Dismissed for Non-Prosecution	2
REJECTED	1

ALSTOM INDIA LIMITED v. SIDRAM S/O RAMCHANDRA — Karnataka High Court (2016-10-05)
HAMPANNA S/O. RECHAPPA KAMMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-16)
PRAKASH S/O RAMANNA RAYAKAR v. PRAVEENA @ VEENA W/O PRAKASH RAYAKAR — Karnataka High Court (2016-09-16)
KASHIVISHWANATH RAO MURARI v. THE UNION OF INDIA — Karnataka High Court (2016-09-16)
THE HONBLE v. SHIVANAND — Karnataka High Court (2016-09-15)
N. KARTHIK, v. T.M. BHASKAR, — Karnataka High Court (2016-09-15)
MANAGING DIRECTOR, v. ROSARITA W/O AGNASIS @ ANGEL — Karnataka High Court (2016-09-15)
B MANJULA @ SRIDEVI W/O P SRINIVASULU v. P SRINIVASULU S/O P VENKATARAMUDU — Karnataka High Court (2016-09-14)
RAMESH v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-14)
RAMNATH v. SAVITA — Karnataka High Court (2016-09-08)