LexH.BILLAPPA,B S INDRAKALA
110 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 110 |
Disposal nature
| DISMISSED | 45 |
| ALLOWED | 29 |
| DISPOSED | 12 |
| DROPPED | 11 |
| Partly Allowed | 8 |
| ALLOWED AND REMANDED | 3 |
| Modification | 2 |
Recent judgments
- THE COMPETENT AUTHORITY v. MAJULA W/O VASANT KILEKAR, — Karnataka High Court (2013-03-01)
- ARUNA W/O. LATE G. SURESH v. MUTHANNA S/O. BASAPPA RAGI — Karnataka High Court (2013-03-01)
- THE MANAGEMENT OF NWKRTC, v. YENKATAPPA S/O CHINNAPPA CHANAMALLI, — Karnataka High Court (2013-03-01)
- REVAPPA S/O LAXMAN MUKKANNAVAR v. SANDEEP PATIL — Karnataka High Court (2013-02-28)
- KIRAN MANOHAR JOSHI v. DR. S A PATIL — Karnataka High Court (2013-02-28)
- RAJESAB DAVALSAB HAWALDAR v. THE COMMISSIONER OF PUBLIC INSTRUCTIONS — Karnataka High Court (2013-02-28)
- SUBHASCHANDRA S/O. VENKATESH RAGHUNATHI v. HAMAJI — Karnataka High Court (2013-02-28)
- DR.A.B. KHOT v. H.S. VIJAYAKUMAR — Karnataka High Court (2013-02-28)
- THE STATE OF KARNATAKA v. S. DEVARAJA S/O. PATHRI BASAPPA — Karnataka High Court (2013-02-28)
- SIDDANAGOUDA S/O. RACHANAGOUDA PATIL v. THE MANAGEMENT OF NWKRTC, — Karnataka High Court (2013-02-28)