H.BILLAPPA

3,197 recorded High Court judgment(s) · 2009–2017

Courts

Karnataka High Court

3197

DISMISSED	1348
ALLOWED	1040
DISPOSED	446
Dismissed for Non-Prosecution	101
REJECTED	97
ALLOWED AND REMANDED	49
Partly Allowed	39
Converted	38

SRI MUKESH @ CHIKKA v. STATE OF KARNATAKA — Karnataka High Court (2017-03-16)
SMT LAKSHMAMMA v. SRI BOREGOWDA — Karnataka High Court (2016-10-07)
SRI. R. GOPALA REDDY v. SRI. NARAYANAPPA — Karnataka High Court (2016-10-07)
SRI V C SHEKHAR v. SRI S P GURURAJAN — Karnataka High Court (2016-10-07)
M/S NCC LIMITED v. SRI JAYADEVA INSTITUTE OF CARDIOLOGY — Karnataka High Court (2016-10-06)
MRS LALITHAMMA M S v. MRS M S RAJALAKSHMI — Karnataka High Court (2016-10-06)
SMT. S. SHASHIKALA v. SRI. N.H. KRISHNA MURTHY — Karnataka High Court (2016-10-06)
SRI G S BELLIAPPA v. SMT B U VENKAMMA — Karnataka High Court (2016-10-06)
PUTTAMMA v. MUNITHAIYAMMA — Karnataka High Court (2016-10-05)
HEMAVATHI P v. SMT CHANDRAMMA — Karnataka High Court (2016-10-05)