LexH. BHATIA
175 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 175 |
Disposal nature
| Dispossed Off/Dismiss for Default | 96 |
| Dismissed/Rule Discharged | 32 |
| Admitted/Allwd/Granted/Rule Absolute | 30 |
| Withdrawn | 14 |
| Appeal Abated | 1 |
| Rejected at Admission Stage | 1 |
| Disposed-Off | 1 |
Recent judgments
- SHRI RAJENDRA S/O BHAURAO HATKAR v. SMT.BAYANABAI PANDURANG GONDEWAR. — Bombay High Court (2010-02-17)
- AGRICULTURAL PRODUCE MARKET COMMITTEE, THR. SECTY. v. VITTHAL DASHRATH NIMSADE AND ORS — Bombay High Court (2010-02-17)
- SHRI HAMIDKHAN NATTHEKHAN PATHAN and 2 OTHERS v. SHRI VITHOBA JETHU MADAVI and 16 OTHERS — Bombay High Court (2010-02-17)
- SHRI HAMIDKHAN NATTHEKHAN PATHAN and 2 OTHERS v. SHRI VITHOBA JETHU MADAVI and 16 OTHERS — Bombay High Court (2010-02-17)
- ROOPA W/O SANJAY MUKTE v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2009-04-03)
- SMT LILAVATI VITHALRAO PANCHABHAI v. SMT YAMUTAI ANANTRAO SHEODE(DEAD) THRU 2 LRS. and 3 ORS. — Bombay High Court (2009-04-03)
- AYUBKHAN S/O MAHEBUB KHAN and OTHERS v. MUNIRODDIN S/O RAHEMAT ALI and OTHERS — Bombay High Court (2009-04-02)
- BHAGWAN S/O SAKHARAM MAHAJAN, BULDHANA and 3 OTRS v. THE STATE OF MAH. THR. SECTY., GRAMVIKAS MANTRLAYA, MUMBAI and 11 OTRS — Bombay High Court (2009-04-02)
- SOU.PRABODHINI W/O AMOL ASWAR v. AMOL S/O PARASHRAM AWAR — Bombay High Court (2009-04-02)
- ATMARAM BUDDULALJI KAMALE v. STATE OF MAH. THRU. THE SECTY. and 4 ORS. — Bombay High Court (2009-04-01)