H.B.PRABHAKARA SASTRY,VINEET KOTHARI
175 recorded High Court judgment(s) · 2017–2018
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| Karnataka High Court | 175 |
Disposal nature
| DISMISSED | 111 |
| DISPOSED | 31 |
| Partly Allowed | 10 |
| ALLOWED | 10 |
| Dismissed for Non-Prosecution | 5 |
| ALLOWED AND REMANDED | 3 |
| IA/Memo/VK/OP in disposal | 2 |
| Abated | 1 |
Recent judgments
- AMIT S/O VINAY WELANGI, v. NUPUR W/O AMIT WELANGI, — Karnataka High Court (2018-06-01)
- THE DIVISIONAL CONTROLLER v. SHRI. SHRINIVAS S/O SIDDAPPA NARGUND — Karnataka High Court (2018-05-31)
- SYNDICATE BANK v. VAIJAYANTI W/O PRABHAKAR PATIL D/O ARJUN YESHWANT — Karnataka High Court (2018-05-31)
- SMT.GOURAVVA W/O RAYAPPA NAIK v. THE TAHASILDAR, GOKAK — Karnataka High Court (2018-05-31)
- VISHWANATH S/O RAJARAM JADHAV v. FATIMA W/O NOORAHMED SAYYED — Karnataka High Court (2018-05-31)
- SMT. GEETA W/O APPAJI CHOUGULE v. THE STATE OF KARNATAKA — Karnataka High Court (2018-05-31)
- KUMAR MANOJ v. NIL — Karnataka High Court (2018-05-30)
- BASAPPA S/O. LAGAMAPPA PUJERI v. RAMACANDRA — Karnataka High Court (2018-05-30)
- GOURISHANAKAR S/O HANUMAPPA CHIGARI v. S. ZIYAULLAH — Karnataka High Court (2018-05-30)
- HASANASAHEB ALLASAHEB PENDARI v. STATE OF KARNATAKA — Karnataka High Court (2018-05-30)
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