H.B.PRABHAKARA SASTRY,VENKATESH NAIK T

24 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

DISMISSED	14
Partly Allowed	6
Dismissal for Non Compliance of Office Objections	2
Dismissed for Non-Prosecution	1
DISPOSED	1

THE STATE OF KARNATAKA v. SHAUKATH ALI — Karnataka High Court (2024-04-02)
MR HARISH K GOWDA v. SOWMYA G — Karnataka High Court (2024-04-02)
SRI THANDAVAMURTHY v. SRI VIJIKUMAR — Karnataka High Court (2024-04-02)
SHAISTA SULTHANA v. STATE OF KARNATAKA — Karnataka High Court (2024-03-28)
SMT GOWRAMMA v. SRI SHIV SINGH — Karnataka High Court (2024-03-28)
THE STATE BY SUB-INSPECTOR OF POLICE v. P S PRADEEP @ MANIKUTTA @ KUTTA — Karnataka High Court (2024-03-28)
STATE OF KARNATAKA BY v. R RANGARAJU @ R BABU — Karnataka High Court (2024-03-28)
SRI. BASAVARAJU v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2024-03-27)
H. P. JAYASHREE v. AVINASH. B — Karnataka High Court (2024-03-26)
THE STATE OF KARNATAKA v. ABHI @ ABHISHEK — Karnataka High Court (2024-03-25)