H.B.PRABHAKARA SASTRY,UMESH M ADIGA

32 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. AMBAREESHA — Karnataka High Court (2024-02-22)
• STATE BY POLICE INSPECTOR v. MANJAPPA — Karnataka High Court (2024-02-22)
• THE STATE BY PUTTUR TOWN v. THANIYAPPA PURUSHA — Karnataka High Court (2024-02-22)
• STATE OF KARNATAKA BY v. GIREESH — Karnataka High Court (2024-02-09)
• THE STATE v. BENAKESHA — Karnataka High Court (2024-02-09)
• STATE OF KARNATAKA BY v. ARUNA — Karnataka High Court (2024-02-09)
• THE STATE OF KARNATAKA v. RAMANJI — Karnataka High Court (2024-02-09)
• SMT PUTTAMMA v. STATE OF KARNATAKA — Karnataka High Court (2024-02-09)
• STATE OF KARNATAKA BY v. MUBHASHIR SHARIFF — Karnataka High Court (2024-01-19)
• STATE BY K R SAGARA POLICE v. NANDEESHA — Karnataka High Court (2024-01-19)