H.B.PRABHAKARA SASTRY,RAMACHANDRA D. HUDDAR

116 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• NAGENDRA REDDY v. M G SHANTHKUMAR — Karnataka High Court (2024-04-01)
• SRI K N ANIL v. SMT DEEPIKA NAIR — Karnataka High Court (2024-03-28)
• ANUP HARKUNI v. SAVITA — Karnataka High Court (2024-03-28)
• RENOJ KURUVELLASAM v. AMRITA PRITHAMI — Karnataka High Court (2024-03-28)
• MR ANAND S PRABHU v. SMT LAXMI PRABHU — Karnataka High Court (2024-03-15)
• SRI M TEJ PRAKASH v. SMT NIRMALA PRABHAKAR — Karnataka High Court (2024-03-15)
• A S MURUGESH v. SMT VEENA MATHANGI — Karnataka High Court (2024-03-15)
• SMT. R. GEETHA v. SRI L.V.KRISHNA MOHAN — Karnataka High Court (2024-03-15)
• SMT ANITHA v. KRISHNA NAIK — Karnataka High Court (2024-02-27)
• VEERABHADRAPPA B v. KARNATAKA STATE FINANCIAL CORPORATION — Karnataka High Court (2024-02-27)