H.B.PRABHAKARA SASTRY,M.KHAZI

36 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

DISMISSED	15
DISPOSED	7
DROPPED	5
Partly Allowed	4
REJECTED	2
ALLOWED AND REMANDED	1
ALLOWED	1
Dismissed for Non-Prosecution	1

RAMESH S/O YELLAYYA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-04)
HIGH COURT OF KARNATAKA, KALABURAGI BENCH v. SRI. M.Y. PATIL — Karnataka High Court (2021-10-08)
BALAJI AND ANR v. SHIDESHWARA N — Karnataka High Court (2021-10-07)
DR. SRINIVASA B. KAKKILAYA v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-10-07)
GULBARGA v. BHIMSENRAO KULKARNI AND ORS — Karnataka High Court (2021-10-07)
ANNAPURNA W/O SIDDAPPA RAKKASAGI v. SIDDAPPA S/O KOTTREPPA RAKKASAGI — Karnataka High Court (2021-10-04)
THE STATE OF KARNATAKA AND ORS v. MALAKAPPA — Karnataka High Court (2021-10-01)
SHANTAWWA W/O GIRIYAPPA LAYANNAVAR AND ORS v. SANGAPPA AND ANR — Karnataka High Court (2021-10-01)
SHRI PRAVEEN PATIL S/O SHIVARAJ PATIL v. DR SATEESHA B C AND ORS — Karnataka High Court (2021-10-01)
THE MANAGER v. SUMITRABAI AND ORS — Karnataka High Court (2021-09-30)