H.B.PRABHAKARA SASTRY,C.M. POONACHA

39 recorded High Court judgment(s) · 2022–2022

Courts

Karnataka High Court

DISMISSED	16
DISPOSED	10
Partly Allowed	5
Dismissed for Non-Prosecution	3
ALLOWED	2
ALLOWED AND REMANDED	1
DROPPED	1
REJECTED	1

PRAKASH S.MADIWAL S/O SHARANAPPA MADIWAL v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2022-12-07)
SRI AMARGUNDAPPA AND ORS v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2022-08-17)
THE DIVISIONAL CONTROLLER v. SRI SUNIL S/O AMEENREDDY DESAI — Karnataka High Court (2022-08-17)
MAHADEV AND ORS v. IRAPPA AND ANR — Karnataka High Court (2022-08-16)
DEVENDRA S/O RAVUTAPPA HADAPAD v. SMT SUNANDA W/O BASAPPA BHUYAR AND ORS — Karnataka High Court (2022-08-16)
THE DIVISIONAL CONTROLLER v. SIDDAPPA S/O KALLAPPA BIRADAR — Karnataka High Court (2022-08-16)
V.Y. DEVANAGANVI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2022-08-16)
JAYALAXMI AND ANR v. MR. K. ABHAYACHANDRA AND ANR — Karnataka High Court (2022-08-12)
DEVENDRAPPA v. DR. RAJKUMARAND ORS. — Karnataka High Court (2022-08-11)
ESHWAR S/O BABURAO JALDE v. THE PRINCIPAL SECRETARY — Karnataka High Court (2022-08-11)