H.B.PRABHAKARA SASTRY,ANIL B KATTI

130 recorded High Court judgment(s) · 2020–2024

Courts

Karnataka High Court

130

DISMISSED	54
Partly Allowed	23
Dismissed for Non-Prosecution	20
DROPPED	12
DISPOSED	10
ALLOWED	8
Dismissal for Non Compliance of Office Objections	2
ALLOWED AND REMANDED	1

STATE OF KARNATAKA v. JAMES — Karnataka High Court (2024-01-24)
STATE OF KARNATAKA v. NANDI @ NANDEESHA — Karnataka High Court (2024-01-24)
THE STATE OF KARNATAKA v. SRI MANJU — Karnataka High Court (2024-01-24)
THE STATE OF KARNATAKA v. SHANKARA — Karnataka High Court (2024-01-05)
THE STATE v. SRI RAGHU YANE KABEERA — Karnataka High Court (2024-01-05)
THE STATE BY SUB INSPECTOR OF v. SRI SHEKARA POOJARY — Karnataka High Court (2024-01-05)
THE STATE OF KARNATAKA v. GOPAL — Karnataka High Court (2023-12-15)
STATE BY VIJAYAPURA POLICE v. SATHISHA @ SATHISHKUMAR — Karnataka High Court (2023-12-13)
THE STATE OF KARNATAKA v. SARITHA — Karnataka High Court (2023-11-28)
THE STATE BY v. IMRANKHAN ALIAS MOHAMMED — Karnataka High Court (2023-11-28)